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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Allahabad High Court Hon'ble Judge(s): J. C. Gupta, Bhanwar Singh , JJ Full Judgment View Instance In Judgment Text: to imprisonment for life. Appellants Ashwani Vashisht, Manoj Vashisht and Manoj Goel have further been convicted is that previously Krishna Chand deceased and accused Ashwani Vashisht used to study in Murti Devi Intermediate College, Najibabad. Both of them contested election of the Commerce Union and Ashwani Vashisht came and took it offensive. Relations between Ashwani Vashisht and Krishna Chand became strained. After 2. Judgment Allahabad High Court Hon'ble Judge(s): J. C. Gupta, Bhanwar Singh , JJ Full Judgment View Instance In Judgment Text: to imprisonment for life. Appellants Ashwani Vashisht, Manoj Vashisht and Manoj Goel have further been convicted is that previously Krishna Chand deceased and accused Ashwani Vashisht used to study in Murti Devi Intermediate College, Najibabad. Both of them contested election of the Commerce Union and Ashwani Vashisht came and took it offensive. Relations between Ashwani Vashisht and Krishna Chand became strained. After Previous Page Go of 1 Next