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Assistant Labour Commissioner (Central), Trivandrum (Parties) P

1. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): U. L. Bhat , J

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In Judgment Text:

  1. the management and the union having failed, the first respondent, Assistant Labour Commissioner (Central
  2. , Trivandrum was requested to intervene to effectuate settlement. First respondent held conciliation



 J
 J


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