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Assistant Registrar, Firms, Societies and Chits, Varanasi and Or (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Pankaj Mithal, Rohit Ranjan Agarwal , JJ

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In Judgment Text:

  1. the matter to the Assistant Registrar, Firms, Societies and Chits, Varanasi for fresh consideration
  2. in consideration before the Assistant Registrar, Firms, Societies and Chits, Varanasi while passing the order dated
  3. Nos.38911 of 2018 and 39083 of 2018 is dated 12.11.2018, passed by the Assistant Registrar, Firms
  4. Societies and Chits, Varanasi, whereby exercising powers under Section 25(2) of the Societies Registration

2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): A. N. Ray , C.J. AND Ashok Bhushan , J


3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): AND Arun Tandon , J


4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): AND Arun Tandon , J


5. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): AND Arun Tandon , J




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