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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Supreme Court Of India Hon'ble Judge(s): Dinesh Maheshwari, Vikram Nath , JJ Full Judgment View Instance In Judgment Text: leave petition filed by the complainant Barun Chandra Thakur, also passed an order of status quo on 19 2. Judgment  Supreme Court Of India Hon'ble Judge(s): Arun Mishra, S. Ravindra Bhat , JJ Full Judgment 3. Judgment  Supreme Court Of India Hon'ble Judge(s): R. K. Agrawal, Abhay Manohar Sapre , JJ Full Judgment 4. Judgment  Supreme Court Of India Hon'ble Judge(s): R. K. Agrawal, Abhay Manohar Sapre , JJ Full Judgment 5. Judgment  Supreme Court Of India Hon'ble Judge(s): D. Misra, A. M. Khanwilkar, D. Y. Chandrachud , JJJ Full Judgment Previous Page Go of Next
5. Judgment  Supreme Court Of India Hon'ble Judge(s): D. Misra, A. M. Khanwilkar, D. Y. Chandrachud , JJJ