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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Delhi High Court Hon'ble Judge(s): Rekha Palli , J Full Judgment View Instance In Judgment Text: (ii) Period taken by BGS SGS SOMA JV in filing SLP and the matter remained sub judice before Hon'ble Supreme 2. Judgment  Supreme Court Of India Hon'ble Judge(s): R. F. Nariman, Aniruddha Bose, V. Ramasubramanian , JJJ Full Judgment Previous Page Go of Next
2. Judgment  Supreme Court Of India Hon'ble Judge(s): R. F. Nariman, Aniruddha Bose, V. Ramasubramanian , JJJ