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Baduria Municipality (Parties) P

1. Judgment 
Calcutta High Court

Hon'ble Judge(s) Hon'ble Judge(s): Debangsu Basak , J


2. Judgment 
Calcutta High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. P. Mukharji , J

View Instance

In Judgment Text:

  1. the plaintiff opposite party, the Commissioners of Baduria Municipality, (simply "the municipality" hereafter



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