In Judgment Text:
- of Criminal Procedure, the appellant -
Balaji Kishan Nagarwad be detained in Yerwada Mental Hospital, at Pune
In Judgment Text:
-
III) As per provisions of Section 335 of the Code of Criminal Procedure, the appellant -
Balaji Kishan Nagarwad be detained in Yerwada Mental Hospital, at Pune and he be extended necessary medical treatment
In Judgment Text:
Kishan Nagarwad be detained in Yerwada Mental Hospital, at Pune and he be extended necessary medical-
III) As per provisions of Section 335 of the Code of Criminal Procedure, the appellant ' “
Balaji
J
J
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