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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Supreme Court Of India Hon'ble Judge(s): A. M. Ahmadi, Kuldip Singh, B. P. Jeevan Reddy, N. P. Singh, S. Saghir Ahmad , JJJ Full Judgment View Instance In Judgment Text: respectively. The petitioner in T.C(C)No.9/94, Balaji Raghavan (hereinafter called' petitioner No.1) had filed Previous Page Go of Next
1. Judgment  Supreme Court Of India Hon'ble Judge(s): A. M. Ahmadi, Kuldip Singh, B. P. Jeevan Reddy, N. P. Singh, S. Saghir Ahmad , JJJ