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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Supreme Court Of India Hon'ble Judge(s): M. K. Mukherjee, B. N. Kirpal , JJ Full Judgment 2. Judgment  Supreme Court Of India Hon'ble Judge(s): M. K. Mukherjee, B. N. Kirpal , JJ Full Judgment 3. Judgment  Supreme Court Of India Hon'ble Judge(s): J. C. Shah, K. S. Hegde, A. N. Grover , JJJ Full Judgment View Instance In Judgment Text: 49, the Income Tax Officer, Ranchi held that Banwari Lal Agarwal?hereinafter called the assessee had invested Rs Previous Page Go of Next
3. Judgment  Supreme Court Of India Hon'ble Judge(s): J. C. Shah, K. S. Hegde, A. N. Grover , JJJ