In Judgment Text:
- second complaint'), wherein the complainant, namely,
Bhagmani Devi , alleged that her daughter, namely - complaint, namely,
Bhagmani Devi , went, on 28.06.2006, and, again, on 13.12.2006, along with her husband - not allow them to meet Priyanka Devi. Thereafter,
Bhagmani Devi , along with her family members, went -
(iii)
Bhagmani Devi , believing that her daughter had been killed by the accused persons, gave
J
J
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