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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Punjab And Haryana High Court Hon'ble Judge(s): Surya Kant , J Full Judgment View Instance In Judgment Text: Pal Singh, his grand son Harjinder Singh, Iqbal Singh and Bharat Inder Singh Chahal, along through masons and the labourers accordingly. Kartar Singh and Bharat Inder Singh Chahal along with other Singh Chahal son of Bharat Inder Singh Chahal, the Media Advisor to the then Chief Minister, Punjab and taking undue advantage thereof, he along with his sons, grand sons and Bharat Inder Singh Chahal 2. Judgment Punjab And Haryana High Court Hon'ble Judge(s): P. Sathasivam, Rajive Bhalla , JJ Full Judgment View Instance In Judgment Text: P. SATHASIVAM, J. :-Bharat Inder Singh Chahal, through his wife, Smt. Jaswinder Kaur, resident Previous Page Go of 1 Next