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Chief Commissioner of Income Tax, Odisha, Bhubaneswar (Parties) P

1. Judgment 
Orissa High Court

Hon'ble Judge(s) Hon'ble Judge(s): K. S. Jhaveri , C.J. AND K. R. Mohapatra , J

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In Judgment Text:

  1. of Income Tax, Odisha, Bhubaneswar under Section 10(23C)(VI) of the Income Tax Act, 1961 as well as demand
  2. petition, the petitioner has challenged the order dated 18.01.2007 passed by the Chief Commissioner



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