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Chief Commissioner of Income Tax, Patna (Parties) P

1. Judgment 
Jharkhand High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rongon Mukhopadhyay, Deepak Roshan , JJ


2. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): V. K. Tahilramani Actg. C. J., M. S. Sonak , JJ

View Instance

In Judgment Text:

  1. of Income Tax, Patna was influenced by Mr. Jha to initiate disciplinary proceedings against the petitioner
  2. Tax and there are neither any pleadings nor any material to suggest that the Chief Commissioner



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