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Chief Metropolitan Magistrate Kanpur Nagar (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Amreshwar Pratap Sahi, Shashi Kant , JJ

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In Judgment Text:

  1. by the Chief Metropolitan Magistrate, Kanpur Nagar, whereby it allowed the application of the respondent
  2. On 17.01.2018 the Chief Metropolitan Magistrate, Kanpur
  3. Nagar has passed an order for taking possession. It is at this stage that the present writ petition has



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