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Chikka Krishna Venkatesh (Parties) P

1. Judgment 
Karnataka High Court

Hon'ble Judge(s) Hon'ble Judge(s): John Michael Cunha , J

AIR Law Lines - Point Extract

(A)
Criminal
Criminal Laws (procedure)
Transfer Of Case
Merely Because Exemption Application, Rejected - Case Cannot Be Transferred
— Petitioner seeking transfer of case on ground of rejection of exemption application — Exemption application not supported by document — Justifiable reason for rejection — No basis for apprehension of bias motive of court — Case cannot be transferred.


2. Judgment 
Karnataka High Court

Hon'ble Judge(s) Hon'ble Judge(s): John Michael Cunha , J




 J
 J


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