In Judgment Text:
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JUDGMENT:-These two First Appeals, being First Appeal No. 107 of 2018,
Collector ,Dehradun - and another v. Harish Joshi and others : (AIROnline 2023 UTR 215), and First Appeal No. 106 of 2018,
Collector -
Dehradun and another v. Shri Bhaskara Nand Joshi and others, have been preferred under Section 54
In Judgment Text:
- of the case are that aforementioned land references were forwarded by
Collector ,Dehradun under Section 18
J
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