In Judgment Text:
- by the Asstt.
Collector ofCentral Excise ,Coimbatore -I Division. - 26.
On 10-8-1990, the
Collector ,Central Excise -
Coimbatore , by Order-in-Original C. No. V/Ch.8481.80/15/92/89, dated 10-8-1990 confirmed the demand of duty
J
J
Prev Next