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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Allahabad High Court Hon'ble Judge(s): B. Amit Sthalekar , J Full Judgment View Instance In Judgment Text: by the Commissioner, Bareilly Division, Bareilly-respondent No. 1 by his order dated 15/31.3.1995. 2. Judgment Allahabad High Court Hon'ble Judge(s): S. U. Khan , J Full Judgment 3. Judgment Allahabad High Court Hon'ble Judge(s): Ashok Bhushan , J Full Judgment 4. Judgment Allahabad High Court Hon'ble Judge(s): V. C. Misra , J Full Judgment View Instance In Judgment Text: Commissioner Bareilly Division, Bareilly in appeal No. 71 of 1997. The opposite party No. 3 was granted 5. Judgment Allahabad High Court Hon'ble Judge(s): V. C. Misra , J Full Judgment View Instance In Judgment Text: 5-11-1996 (Annexure 7 to the writ petition) passed by the respondent No. 1 Commissioner Bareilly Previous Page Go of 2 Next