Commissioner, Meerut, Division, Meerut

Hon'ble Judge(s): Rajes Kumar , J

View Instance

In Judgment Text:

and the impugned order dated 17.06.1998 passed Additional Commissioner, Meerut Division, Meerut allowing
Meerut Division, Meerut dated 17.06.1998 allowing revision on.22 filed by Riyasat has been set aside
records, plot no.202 was entered as banjar land and not as pond, the order of Additional Commissioner

Hon'ble Judge(s): A. P. Sahi , J

Hon'ble Judge(s): A. P. Sahi , J

Hon'ble Judge(s): G. P. Mathur, N. K. Mehrotra , JJ

View Instance

In Judgment Text:

M/s. Writ Petition No. 16451 of 1999 (M/s. Jaswant Sugar Mills Ltd. v. Commissioner, Meerut Division
4-1999 passed by the Commissioner, Meerut Division, Meerut, dismissing the application filed by the petitioner
Meerut). The appeals have been preferred by the Commissioner, Meerut Division, and also by the auction

Hon'ble Judge(s): R. H. Zaidi , J

No Records Available for the Current Search