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Commissioner of Income-tax (TDS) Kanpur (Parties) P

1. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): D. Y. Chandrachud, Surya Kant , JJ

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In Judgment Text:

  1. of this Court in Commissioner of Income Tax (TDS) Kanpur and Another v. Canara Bank1. In that case

2. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): A. K. Sikri, Ashok Bhushan , JJ

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In Judgment Text:

  1. in Civil Appeal No.... 2018 arising out of SLP(C) 3168 of 2017, Commissioner of Income Tax(TDS), Kanpur

3. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): A. K. Sikri, Ashok Bhushan , JJ

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In Judgment Text:

  1. in Civil Appeal No.... 2018 arising out of SLP(C) 3168 of 2017, Commissioner of Income Tax(TDS), Kanpur

4. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): A. K. Sikri, Ashok Bhushan , JJ

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In Judgment Text:

  1. in Civil Appeal No.... 2018 arising out of SLP(C) 3168 of 2017, Commissioner of Income Tax(TDS), Kanpur

5. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): A. K. Sikri, Ashok Bhushan , JJ

View Instance

In Judgment Text:

  1. in Civil Appeal No.... 2018 arising out of SLP(C) 3168 of 2017, Commissioner of Income Tax(TDS), Kanpur



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