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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Madras High Court Hon'ble Judge(s): V. Bhavani Subbaroyan , J Full Judgment 2. Judgment  Madras High Court Hon'ble Judge(s): S. Srimathy , J Full Judgment 3. Judgment  Madras High Court Hon'ble Judge(s): D. Krishnakumar , J Full Judgment 4. Judgment  Madras High Court Hon'ble Judge(s): S. Vaidyanathan , J Full Judgment 5. Judgment  Madras High Court Hon'ble Judge(s): Krishnan Ramasamy , J Full Judgment View Instance In Judgment Text: 1.The Commissioner of Municipal Administration, Chennai 600 028. Previous Page Go of Next