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Cotton Corporation of India Limited, (Parties) P

1. Judgment 
Telangana High Court

Hon'ble Judge(s) Hon'ble Judge(s): J. Sreenivas Rao , J


2. Judgment 
Gujarat High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vipul M. Pancholi, Hemant M. Prachchhak , JJ


3. Judgment 
Gujarat High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vipul M. Pancholi, Hemant M. Prachchhak , JJ


4. Judgment 
Andhra Pradesh High Court

Hon'ble Judge(s) Hon'ble Judge(s): A. V. Sesha Sai, M. Ganga Rao , JJ

View Instance

In Judgment Text:

  1. The Cotton Corporation of India Limited
  2. that as per the Conduct, Discipline and Appeal Rules of Cotton Corporation of India Limited, it is obligatory
  3. Court in the case of Shri Gaurav W. Watane Vs. the Cotton Corporation of India Limited and Ors. (Writ
  4. Corporation of India Limited 11. 1. (2013

In Headnote:

  1. of Cotton Corporation of India governed by Cotton Corporation of India Limited, Conduct, Discipline

5. Judgment 
Karnataka High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ashok Bhan, Mohamed Anwar , JJ




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