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DEPUTY COLLECTOR, THRISSUR (Parties) P

1. Judgment 
Kerala High Court

Hon'ble Judge(s) Hon'ble Judge(s): Raja Vijayaraghavan V , J

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In Judgment Text:

  1. 6. In Special Deputy Collector, Thrissur and Another v. Vinodkumar and Another [2020 (2) KLT 399
  2. Collector, Thrissur, and Another v. Vinodkumar and Another [2020 (2) KLT 399] to bring home his point
  3. cannot be denied such benefits. Reliance is also placed on the judgment of this Court in Special Deputy



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