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District Deputy Registrar Co-operative Societies, Ahmednagar (Parties) P

1. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): T. V. Nalawade , J

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In Judgment Text:

  1. the order made by the District Deputy Registrar, Co-operative Societies, Ahmednagar who is also District Co

2. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): T. V. Nalawade , J

View Instance

In Judgment Text:

  1. The petitioners have challenged the order made by the District Deputy Registrar, Co-operative
  2. Societies, Ahmednagar who is also District Co-operative Societies Election Authority. This order



 J
 J


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