District Inspector of School, Ghaziabad

Hon'ble Judge(s): Pradeep Kumar Singh Baghel , J

Hon'ble Judge(s): D. P. Singh , J

Hon'ble Judge(s): Rakesh Tiwari , J

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18-3-1993 passed by the District Inspector of Schools, Ghaziabad, which is appended as Annexure -12 to the writ
Writ Petition No. Nil of 1992 Dev Raj Singh v. District Inspector of Schools, Ghaziabad in which
the impugned order dated 4/18-3-1993 has been passed by the District Inspector of Schools. Ghaziabad
(iii) The District Inspector of schools, Ghaziabad has failed to take notice of the fact that though

Hon'ble Judge(s): Ashok Bhushan , J

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In Judgment Text:

Ghaziabad. The District Inspector of Schools passed an order dated 16-3-1994 directing the Manager
Inspector of Schools, Ghaziabad is directed to forward the resolution of the Committee of Management
following directions :- 1. The District

Hon'ble Judge(s): R. H. Zaidi , J

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In Judgment Text:

of the impugned order dated 31-3-1981, passed by the District Inspector of Schools, Ghaziabad was stayed
in accordance with law and the District Inspector of Schools, Ghaziabad has acted illegality in cancelling

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