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District Judge, Moradabad, (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ajay Bhanot , J


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vivek Kumar Birla , J

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In Judgment Text:

  1. rejected by the District Judge, Moradabad.
  2. petition has been filed for setting aside the impugned order dated 3.4.2018 passed by the District Judge
  3. Moradabad in Civil T.A. No.30 of 2018, Meena Devi Vs. State of U.P. and others.

3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Sudhir Agarwal , J

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In Judgment Text:

  1. District Judge, Moradabad vide impugned revisional judgment and order dated 23.11.1996, whereby Revisional

4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Sudhir Agarwal , J


5. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rakesh Tiwari , J




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