In Judgment Text:
- Judge in Writ Petition No.52685 of 2005 (G.P. Srivastava v.
District Judge ,Etah and another) dismissing - 06.2005 passed by
District Judge ,Etah . - the then Additional
District Judge Etah and to the charge-sheet in question, petitioner has submitted his reply on 10 - the then Additional
District Judge ,Etah . The charges levelled against the petitioner-appellant translated
In Judgment Text:
- Judge in Writ Petition No.52685 of 2005 (G.P. Srivastava v.
District Judge ,Etah and another) dismissing - 06.2005 passed by
District Judge ,Etah . - the then Additional
District Judge Etah and to the charge-sheet in question, petitioner has submitted his reply on 10 - the then Additional
District Judge ,Etah . The charges levelled against the petitioner-appellant translated
In Judgment Text:
- 10.2010 passed by learned single Judge in Writ Petition No.52685 of 2005 (G.P. Srivastava v.
District Judge ,Etah - of termination order dated 23.06.2005 passed by
District Judge ,Etah .2 - the then Additional
District Judge Etah and to the charge-sheet in question, petitioner has submitted his reply on 10 - was entrusted to Shri Y.C. Gupta, the then Additional
District Judge ,Etah . The charges levelled against
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