In Judgment Text:
- by the Vlth Additional
District Judge ,Saharanpur . - of
District Judge ,Saharanpur . The plaintiff/petitioner contested the revision on the ground - as per observation made in the judgment dated 7.11.1996 passed by the VIth Additional
District Judge -
Saharanpur . 19.In view
In Judgment Text:
- was dismissed by IInd Additional
District Judge ,Saharanpur on 28.4.1998 hence this writ petition.
In Judgment Text:
- respondent No.2 filed S.C.C. Revision No. 38 of 1996. IInd Additional
District Judge ,Saharanpur through
In Judgment Text:
- Revision No. 92 of 1986 which was dismissed by Illrd Additional
District Judge ,Saharanpur on 14 - petition directed against orders passed by Judge Small Causes Court and Additional
District Judge -
Saharanpur striking off the defence of the tenant petitioner. Landlords-respondent Nos. 3 to 5 Suresh Chandra
J
J
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