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District Judge Varanasi (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Vivek Kumar Birla , J


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Pankaj Mithal , J


3. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. U. Khan , J


4. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. Amit Sthalekar , J

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In Judgment Text:

  1. challenging the order dated 20.4.1996, passed by the 11th, Additional District Judge, Varanasi (Annexure-9

5. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): S. U. Khan , J

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In Judgment Text:

  1. filed appeal (Rent Appeal No.489 of 1982). The appeal was allowed by IV Additional District Judge
  2. Varanasi on 30.7.1984 and order of release passed by the Prescribed Authority was set aside. The order



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