In Judgment Text:
- is that the representation submitted by them on 10th October, 2018 (Annexure-6) addressed to
District Magistrate ,Bareilly - be appropriate to dispose of this petition for writ by directing the
District Magistrate ,Bareilly to examine - by the
District Magistrate ,Bareilly on or before 21st April, 2019. The Committee so constituted shall examine - to the petitioners, if demanded. The Committee must submit its report to the
District Magistrate ,Bareilly
In Judgment Text:
- by the
District Magistrate ,Bareilly . - they made a complaint to the
District Magistrate ,Bareilly in this regard. Thereafter the Zila Panchayat Raj - passed by respondent No. 1
District Magistrate Bareilly and the enquiry report dated 12.11.2008 submitted - 16.The
District Magistrate Bareilly is directed to finalise the proceedings for removal
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