In Judgment Text:
- No.4560/2018/A1, the Sub Divisional
Magistrate and SubCollector ,Tirupur District , has passed an order - and vide proceedings dated 08.10.2018 in Ref.No.6203/2017/C3, the
District Magistrate andDistrict Collector ,Tirupur District, has passed an order for taking physical possession and hand over the same
In Judgment Text:
- 10.2018 in Ref.No.6203/2017/C3, the
District Magistrate andDistrict Collector ,Tirupur District, has passed - dated 14.02.2019 in Ref.No.4560/2018/A1, the Sub Divisional
Magistrate and SubCollector ,Tirupur District , has passed an order for taking physical possession and hand over the same to the Authorised
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