In Judgment Text:
Commissioner ,Aurangabad Division, Aurangabad, in Externment Appeal No.43 of 2022 vide order dated 20 June- by the Superintendent of Police, Parbhani dated 23 March, 2022 and confirmed by the appellate authority /
Divisional
In Judgment Text:
Commissioner ,Aurangabad Division, Aurangabad, in Externment Appeal No.43 of 2022 vide order dated 20 June- by the Superintendent of Police, Parbhani dated 23 March, 2022 and confirmed by the appellate authority /
Divisional
In Judgment Text:
- 12.2019 passed by respondent No. 1 /the
Divisional Commissioner ,Aurangabad Division, Aurangabad, confrming - attention to the impugned order passed by the
Divisional Commissioner ,Aurangabad Division, Aurangabad Divisional Commissioner ,Aurangabad Division, Aurangabad has taken into consideration one criminal case- On careful scrutiny of the impugned order, it is noticed by us that the
Divisional Commissioner ,Aurangabad
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