In Judgment Text:
- the
Education Officer ,Zilla Parishad ,Nagpur , has jurisdiction to decide whether the alleged resignation given Education Officer ,Zilla Parishad Nagpur . to make an enquiry into the question of the alleged forced- this order of the Additional
Education Officer ,Zilla Parishad ,Nagpur , on the ground that he had Officer ,Zilla Parishad ,Nagpur , erred and acted without jurisdiction in entertraining the complaint
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