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Education Officer (Primary), Zilla Parishad, Nagpur (Parties) P

1. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): A. S. Chandurkar, Anil L. Pansare , JJ

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In Judgment Text:

  1. by the Respondent No.1 i.e. Education Officer (Primary), Zilla Parishad, Nagpur by a suitable and appropriate writ
  2. Officer (Primary), Zilla Parishad, Nagpur and respondent No.2 i.e. Deputy Director of Education, Nagpur
  3. "(i) Direct respondent No.1 i.e. Education

2. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): Manish Pitale , J


3. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): Manish Pitale , J




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