In Judgment Text:
- appellant, titled Sudesh Kumare v.
Gardara Singh , which was pending for disposal in the court of Shri D - order passed in case titled Sudesh Kumar v.
Gardara Singh enclosed with a currency note - It is an admitted fact that Sudesh Kumari had filed a civil suit titled as Suedesh Kumar V.
Gardara Singh , which - about name of the appellant and he disclosed his name. His case Sudesh Kumar v.
Gardara Singh
J
J
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