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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Allahabad High Court Hon'ble Judge(s): Irshad Ali , J Full Judgment View Instance In Judgment Text: Prasad Mishra. Vide order dated 24.12.2013, P.A. Case No.67 of 2012 was allowed by the prescribed of the Act No.13 of 1972, which was registered as P.A. Case No.67 of 2012; Chandra Mohan Purswami Vs. Hanuman 2. Judgment Allahabad High Court Hon'ble Judge(s): Irshad Ali , J Full Judgment View Instance In Judgment Text: of 2012; Chandra Mohan Purswami v. Hanuman Prasad Mishra. Previous Page Go of 1 Next