In Judgment Text:
-
x- The applicant-
Harveer Singh is the proprietor of M/s R.S.R. Enterprises, which is involved - of M/s S M Enterprises. Sh.
Harveer Singh @ Harbeer Singh is the proprietor of M/s RSR Enterprises. Out - Chauhan, Director of M/s Kukki Infrastructure Pvt Ltd. and Prop of M/s Deepak Enterprises and Sh.
Harveer Singh Prop. M/s RSR Enterprises accepted to have signed those replies letters but stated that no actual
In Judgment Text:
- 10.2022, passed by the learned Special Judge (SC/ST Act), Hathras in S.S.T. No. 729/2022 (State Vs.
Harveer Singh
J
J
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