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Hindustan Aluminium Corporation (Parties) P

1. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): Tarun Agarwala , J


2. Judgment 
Allahabad High Court

Hon'ble Judge(s) Hon'ble Judge(s): D. K. Seth , J

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In Judgment Text:

  1. is not maintainable against Hindustan Aluminium Corporation Ltd., being a Private Company having no public duty
  2. and Chief Electrical Engineer of Hindustan Aluminium Corporation Ltd. with greatest respect to the learned
  3. and Chief Electrical Engineer of Hindustan Aluminium Corporation Ltd., involved an element of public

3. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): S. P. Bharucha, S. Rajendra Babu , JJ


4. Judgment 
Bombay High Court

Hon'ble Judge(s) Hon'ble Judge(s): B. P. Saraf, D. R. Dhanuka , JJ


5. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): K. N. Singh, N. M. Kasliwal , JJ

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In Judgment Text:

  1. 2. The appellant M/s. Hindustan Aluminium Corporation



 J
 J


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