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Hukum Chand Deswal (Parties) P

1. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): A. M. Khanwilkar, Dinesh Maheshwari , JJ

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In Judgment Text:

  1. Director - Mr. Hukum Chand Deswal) had filed the aforementioned suit for permanent injunction, possession
  2. two Directors - Hukum Chand Deswal [present petitioner/original plaintiff in CS(OS) No. 2041

2. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): A. M. Khanwilkar, Dinesh Maheshwari , JJ

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In Judgment Text:

  1. s. Jingle Bell Amusement Park Pvt. Ltd. (represented by its Director - Mr. Hukum Chand Deswal) had filed
  2. two Directors - Hukum Chand Deswal [present petitioner/original plaintiff in CS(OS) No. 2041

3. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): A. M. Khanwilkar, Dinesh Maheshwari , JJ

View Instance

In Judgment Text:

  1. Director - Mr. Hukum Chand Deswal) had filed the aforementioned suit for permanent injunction, possession
  2. Splash Island Pvt. Ltd. and its two Directors - Hukum Chand Deswal [present petitioner/original plaintiff



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