Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

IOCL OFFICERS WELFARE SOCIETY (Parties) P

1. Judgment 
Delhi High Court

Hon'ble Judge(s) Hon'ble Judge(s): Rajiv Sahai Endlaw , J

View Instance

In Judgment Text:

  1. defendants, namely (i) M/s IOCL Officers Welfare Society and (ii) Bijoy Kumar Sharma seek rejection
  2. of India, Branch - Palam Extension, Dwarka, New Delhi-110075 on behalf of M/s IOCL Officers Welfare Society



 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved