In Judgment Text:
- legality of the order passed by the
Income-tax Appellate Tribunal ,Cuttack Bench (in short 'the Tribunal
In Judgment Text:
-
PASAYAT, J. : -The point involved in this writ application is whether the
Income-tax Appellate Tribunal ,Cuttack Bench (in short 'the Tribunal') was justified in recalling its order dated 14-4-1989 in I
In Judgment Text:
Appellate Tribunal ,Cuttack Bench (in short 'the Tribunal') was justified in recalling its order dated 12-
PASAYAT, J.:-Short point involved in (this writ application is whether the
Income-tax
J
J
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