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Indian Federation of Trade Unions (IFTU) (Parties) P

1. Judgment 
Punjab And Haryana High Court

Hon'ble Judge(s) Hon'ble Judge(s): Ravi Shanker Jha , C.J. AND Arun Palli , J

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In Judgment Text:

  1. This petition has been filed by the Indian Federation of Trade Unions (IFTU) praying for providing food, shelter



 J
 J


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