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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Hyderabad High Court Hon'ble Judge(s): Challa Kodanda Ram , J Full Judgment View Instance In Judgment Text: 10.2006 in I.D.No.48 of 2004 on the file of the Industrial Tribunal-cum-Labour Court, Warangal (in short 2. Judgment  Andhra Pradesh High Court Hon'ble Judge(s): S B Sinha , C.J. AND V. V. S. Rao , J Full Judgment 3. Judgment  Andhra Pradesh High Court Hon'ble Judge(s): AND S. R. Nayak , J Full Judgment 4. Judgment  Andhra Pradesh High Court Hon'ble Judge(s): AND Y. Bhaskar Rao , J Full Judgment 5. Judgment  Andhra Pradesh High Court Hon'ble Judge(s): AND B. Subhashan Reddy , J Full Judgment Previous Page Go of Next