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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment Allahabad High Court Hon'ble Judge(s): Devendra Kumar Arora , J Full Judgment View Instance In Judgment Text: appeal has been dismissed by IXth Additional District and Sessions Judge, Lucknow vide order dated 01 2. Judgment Allahabad High Court Hon'ble Judge(s): Devendra Kumar Arora , J Full Judgment View Instance In Judgment Text: of 1995 and the said appeal has been dismissed by IXth Additional District and Sessions Judge, Lucknow Previous Page Go of 1 Next