In Judgment Text:
- facts are that deceased
Jagdish Bharti , a Journalist by profession, experiencing eye problem took - directed return of the plaint to Sh.
Jagdish Bharti , the Claimant, complaint being not maintainable before - of which was to carry interest @ 9% p.a.
Jagdish Bharti through LRs, is now in revision. - State Commission notwithstanding death of
Jagdish Bharti , the Claimant on 11.09.2003, and complaint
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