In Judgment Text:
- No. 88/85 State v.
Jagdish Chandra Soni , whereby the learned Munsif and Judicial Magistrate Jagdish Chandra Soni , the Junior Engineer was directed to look after the work of construction. Vide order- was submitted by Shri
Jagdish Chandra Soni on 12th July, 1983 and according to that inquiry report, 100 bags - the store to Shri
Jagdish Chandra Soni and they were carried in a tractor and those 100 bags were taken
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