Please wait while loading...

aironline

You can see your flagged judgments in My bookmark in User data.
Text of the result is currently restricted to limited characters. Please Login to view full content.
Search Database Menu

Janhit Abhiyan (Parties) P

1. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): Uday Umesh Lalit, Dinesh Maheshwari, S. Ravindra Bhat, Bela M. Trivedi, J. B. Pardiwala , JJJ


2. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): Uday Umesh Lalit, Dinesh Maheshwari, S. Ravindra Bhat, Bela M. Trivedi, J. B. Pardiwala , JJJ


3. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): S. A. Bobde, R. Subhash Reddy, B. R. Gavai] , JJJ

View Instance

In Judgment Text:

  1. in W.P.(C)|No.1475/2019 titled as 'R.S. Bharati v. Union of India'No.55 of 2019 titled, 'Janhit Abhiyan



 J
 J


Registered Office

All India Reporter Pvt. Ltd.
Meadows House,
Nagindas Master Road, Fort
Mumbai - 400 023

Copyright © 2025 All India Reporter Pvt. Ltd. | All rights reserved

Copyright © 2025 All India Reporter Pvt. Ltd.
All rights reserved