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Jeeja Ghosh (Parties) P

1. Judgment 
Supreme Court Of India

Hon'ble Judge(s) Hon'ble Judge(s): A. K. Sikri, R. K. Agrawal , JJ

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In Judgment Text:

  1. 2. The present PIL, spearheaded by Jeeja Ghosh, who is herself a disabled person
  2. Petitioner No. 1, Ms. Jeeja Ghosh is an Indian citizen with cerebral palsy. She is an eminent activist
  3. in the year 2007. Ms. Jeeja Ghosh is also the recipient of the 'Role Model Award' from the Office
  4. for change that would make a difference in their lives in these countries. Additionally, Ms. Jeeja Ghosh



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