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Jhabarmal (Parties) P

1. Judgment 
Rajasthan High Court

Hon'ble Judge(s) Hon'ble Judge(s): Alok Sharma , J


2. Judgment 
Calcutta High Court

Hon'ble Judge(s) Hon'ble Judge(s): Prabuddha Sankar Banerjee , J


3. Judgment 
Rajasthan High Court

Hon'ble Judge(s) Hon'ble Judge(s): J. C. Verma , J


4. Judgment 
Gauhati High Court

Hon'ble Judge(s) Hon'ble Judge(s): A Raghuvir C J , C.J. AND B. P. Saraf , J

View Instance

In Judgment Text:

  1. the Tribunal was justified in holding that the share income of the assessee's wife from M/s. Mannalal Jhabarmal
  2. firm named M/s. Mannalal Jhabarma. In the said firm, while the assessee Jhabarmal Agarwalla

5. Judgment 
Gauhati High Court

Hon'ble Judge(s) Hon'ble Judge(s): T. C. Das , J




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