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JUDGMENTS Acts Acts Act And Section Act And Section Hon'ble Judges Hon'ble Judges Court Court Bench Strength Bench Strength Primary Petitioner Primary Petitioner Primary Respondent Primary Respondent Publication Year Publication Year Year of Decision Year of Decision
1. Judgment  Allahabad High Court Hon'ble Judge(s): D. P. Singh , J Full Judgment 2. Judgment  Allahabad High Court Hon'ble Judge(s): Arun Tandon , J Full Judgment View Instance In Judgment Text: petition against an order passed by the Joint Director of Education, Gorakhpur, respondent No. 1 dated 27th 3. Judgment  Allahabad High Court Hon'ble Judge(s): Janardan Sahai , J Full Judgment 4. Judgment  Allahabad High Court Hon'ble Judge(s): V. M. Sahai , J Full Judgment Previous Page Go of Next